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Probir Kumar Das vs Pradip Kumar Das
2023 Latest Caselaw 1147 Cal/2

Citation : 2023 Latest Caselaw 1147 Cal/2
Judgement Date : 4 May, 2023

Calcutta High Court
Probir Kumar Das vs Pradip Kumar Das on 4 May, 2023

OD-3

EC/634/2018

IN THE HIGH COURT AT CALCUTTA Ordinary Original Civil Jurisdiction ORIGINAL SIDE

PROBIR KUMAR DAS

-VERSUS-

PRADIP KUMAR DAS

BEFORE The Hon'ble Justice BIBHAS RANJAN DE Date: 4th May, 2023

APPEARANCE Ms. Sangita Sarkar, Adv. ...for the decree-holder.

Mr. Rupak Ghosh, Adv. Mr. Ayan Dutta, Adv. Mr. Bimalendu Das, Adv. Ms. Shomrita Das, Adv. ...for the judgment-debtor.

The court: On the prayer of the learned Advocate

appearing on behalf of the decree-holder, list the matter on

15th June, 2023.

(BIBHAS RANJAN DE, J.)

A/s.

 
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