Aloka Ojha And Anr vs Calcutta Safe Deposit Co. Ltd. & ...
2023 Latest Caselaw 1145 Cal/2

OD-5
                                 ORDER SHEET

                                IA No. GA/25/2023
                                        In
                                   CS/159/2010

                     IN THE HIGH COURT AT CALCUTTA
                      Ordinary Original Civil Jurisdiction
                               ORIGINAL SIDE


                        ALOKA OJHA AND ANR.
                                 -VS-
                 CALCUTTA SAFE DEPOSIT CO. LTD. & ORS.

  BEFORE:
  The Hon'ble JUSTICE KRISHNA RAO

Date : May 4, 2023.

Appearance:

Mr. Aniruddha Mitra, Adv.

Mr. Anirban Ghosh, Adv.

...for the petitioner

Mr. Amritam Mandal, Adv.

...for the added party

The Court: The matter is listed as "To Be Mentioned" on the prayer

made by the plaintiffs/petitioners.

By an order and judgment dated 12th April, 2023, this Court has

disposed of GA/25/2023 by allowing prayer (c) of the Notice of Motion.

Counsel for the plaintiffs/petitioners submits that in GA/25/2023

the petitioners have made several prayers other than prayer (c) and the said

prayers are to be adjudicated after completion of the pleadings. As such,

instead of disposing of GA/25/2023, the same is to be kept pending for

further adjudication of the remaining prayers.

In view of the submission made by the counsel for the

plaintiffs/petitioners, the last line of page 7 of the judgment dated 12th April,

2023 'G.A. No. 25 of 2023 is thus disposed of' is deleted.

Let the matter appear on 20th June, 2023.

Let this correction be incorporated in the judgment dated 12th April,

2023.

In the meantime, the parties are directed to exchange their

affidavits.

(KRISHNA RAO, J.)

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