Idfc First Bank Limited vs Shree Ram Iron Stores And Ors
2023 Latest Caselaw 855 Cal/2

ODC-10
                                  EC/69/2022

                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE
                           [COMMERCIAL DIVISION]


                         IDFC FIRST BANK LIMITED
                                 -Versus-
                     SHREE RAM IRON STORES AND ORS.


   BEFORE:
   The Hon'ble JUSTICE SHEKHAR B. SARAF

Date : 31st March, 2023 Appearance:

Ms. Tutul Das Singh, Adv.

Mr. Ranjit Singh, Adv.

Ms. Pooja Sett Chakraborty, Adv.

...for the decree-holder

Mr. Ovik Sengupta, Adv.

...for the judgment-debtors

The Court: On the last occasion, i.e., 17th February, 2023, the

Receiver had been appointed and directed to take possession of the stocks that

had been disclosed by the award-debtors. The Receiver informs the Court that

police assistance would be required. Accordingly, the police station concerned is

directed to provide all assistance to the Receiver to ensure compliance of the

order passed on 17th February, 2023.

Let this matter appear on April 28, 2023.

(SHEKHAR B. SARAF, J.)

bp/sg.