Poonawalla Fincorp Limited vs Dynamic Oil Tech Industries And ...
2023 Latest Caselaw 853 Cal/2

ODC-6
                                  EC/133/2021

                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE
                           [COMMERCIAL DIVISION]

                       POONAWALLA FINCORP LIMITED
                                  -Versus-
                   DYNAMIC OIL TECH INDUSTRIES AND ORS.


   BEFORE:
   The Hon'ble JUSTICE SHEKHAR B. SARAF
   Date : 31st March, 2023
                                                                           Appearance:
                                                                Mr. K. K. Pandey, Adv.
                                                               Ms. Enakshi Saha, Adv.
                                                                ...for the decree-holder

                                                            Ms. Srijani Mukherjee, Adv.
                                                         ...for the judgment-debtor no. 2



           The Court: The petitioner is directed to serve a copy of the petition to

the respondents.

Let this matter appear on 28th April, 2023.

The affidavits-of-assets to be filed by the judgment-debtors by 21st

April, 2023.

(SHEKHAR B. SARAF, J.)

bp/sg.