Sreejit Kumar Tagore vs Radha Kissen Bhatter And 10 Others
2023 Latest Caselaw 823 Cal/2

OD-3
                                  ORDER SHEET
                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE


                                  EC/189/2019
                               IA NO: GA/3/2022,
                                   GA/4/2022
                           SREEJIT KUMAR TAGORE
                                       VS
                     RADHA KISSEN BHATTER AND 10 OTHERS

BEFORE:
The Hon'ble JUSTICE AJOY KUMAR MUKHERJEE

Date : 29th March, 2023

Appearance:

Mr. Mukul Lahiri, Sr. Adv. Mr. Arjun Mukherjee, Adv. Mr. Durga Prasad Dutta, Adv.

Mr. Souvik Sen, Adv.

Mr. K. C. Das, Adv.

Mr. Sumanta Ganguly, Adv.

Ms. Aditi Dutta, Adv. ..for decree-holder

Mr. Chanchal Kumar Dutta, Adv.

Mr. Rupak Ghosh, Adv. Mr. Nirmalya Das Gupta, Adv.

Ms. Krishna Mullick, Adv. ..for the judgment debtors

The Court:- Heard the learned counsel appearing on behalf of the decree-

holder.

Let the matter appear on 5th April, 2023 under the heading "Part Heard

Matters".

(AJOY KUMAR MUKHERJEE, J.)

D.Ghosh