Principal Commissioner Of Income ... vs Balmer Lawrie And Co. Ltd
2023 Latest Caselaw 822 Cal/2

OD-1

                           IN THE HIGH COURT AT CALCUTTA
                         SPECIAL JURISDICTION (INCOME TAX)
                                   ORIGINAL SIDE


                                     ITAT/259/2022
                                   IA NO: GA/2/2022
              PRINCIPAL COMMISSIONER OF INCOME TAX 2 KOLKATA
                                   VS.
                         BALMER LAWRIE AND CO. LTD.

BEFORE :
THE HON'BLE JUSTICE T.S. SIVAGNANAM
             And
THE HON'BLE JUSTICE HIRANMAY BHATTACHARYYA
Date : 29th March, 2023


                                                                                Appearance :
                                                                     Mr. Vipul Kundalia, Adv.
                                                                       Mr. Amit Sharma, Adv.
                                                                               ...for appellant
                                                            Mr. Pratyush Jhunjhunwala, Adv.
                                                                   Mr. Mrigank Kejriwal, Adv.
                                                                             ...for respondent

The Court : - Heard Mr. Vipul Kundalia, learned Advocate duly assisted by Mr.

Amit Sharma, learned Advocate for the appellant and Mr. Pratyush Jhunjhunwala,

learned Advocate duly assisted by Mr. Mrigank Kejriwal, learned Advocate for the

respondent.

Hearing concluded. Judgment reserved.

(T.S. SIVAGNANAM, J.)

(HIRANMAY BHATTACHARYYA, J.)

pkd/GH