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M/S. Alam Tannery Private Limited ... vs The Additional Commissioner And ...
2023 Latest Caselaw 793 Cal/2

Citation : 2023 Latest Caselaw 793 Cal/2
Judgement Date : 27 March, 2023

Calcutta High Court
M/S. Alam Tannery Private Limited ... vs The Additional Commissioner And ... on 27 March, 2023
OD-02


                                  ORDER SHEET
                                  WPO/976/2022
                        IN THE HIGH COURT AT CALCUTTA
                       CONSTITUTIONAL WRIT JURISDICTION
                                 ORIGINAL SIDE




               M/S. ALAM TANNERY PRIVATE LIMITED AND ANR.
                                  -VS-
     THE ADDITIONAL COMMISSIONER AND REGIONAL DIRECTOR EMPLOYEES
                    STATE INSURANCE CORP. WB AND ORS.



BEFORE:
HON'BLE JUSTICE RAJA BASU CHOWDHURY
DATE: 27TH MARCH 2023.



                                                                          APPEARANCE:
          Mr. S. Dasgupta, Adv.; Mr. A.K. Mukherjee, Adv.; Mr. S. Prasad, Adv., appear for
                                                                                petitioners.
                                           Dr. S.K. Patra, Adv., for respondents nos.2 to 4.

Ms. S. Das De, Adv., for Union of India.

THE COURT: Heard the learned Advocates for the respective parties. Hearing is

concluded. Judgment is reserved.

(RAJA BASU CHOWDHURY, J)

tk

 
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