State Of West Bengal vs Rajpath Contractors & Engineers ...
2023 Latest Caselaw 791 Cal/2

OD-113
                               ORDER SHEET

                                AP/915/2011

                     IN THE HIGH COURT AT CALCUTTA
                      Ordinary Original Civil Jurisdiction
                               ORIGINAL SIDE

                      STATE OF WEST BENGAL
                               -VS-
          RAJPATH CONTRACTORS & ENGINEERS LIMITED & ORS.



     BEFORE:
     The Hon'ble JUSTICE KRISHNA RAO
     Date : March 24, 2023.
                                                                     Appearance :
                                                           Mr. Kishore Datta, Adv.
                                                        Mr. Arindam Mondal, Adv.
                                                          Mr. Paritosh Sinha, Adv.
                                                       Mr. Shourya Samanta, Adv.
                                                          Mr. Varun Kothari, Adv.
                                                               ... for the petitioner

                                                         Mr. Priyankar Saha, Adv.
                                                        Mr. Amritam Mandal, Adv.
                                                            ... for the respondents

The Court: Hearing concluded.

Fix for judgment.

(KRISHNA RAO, J.)

RS