Md Ali Mirza vs Kolkata Municipal Corporation ...
2023 Latest Caselaw 732 Cal/2

OD-1                   IN THE HIGH COURT AT CALCUTTA
                          CIVIL APPELLATE JURISDICTION
                                  ORIGINAL SIDE
                                  APOT/244/2022
                                       WITH
                                  WPO/2971/2022
                                   IA GA 1/2022

                                MD ALI MIRZA
                                  VERSUS
                   KOLKATA MUNICIPAL CORPORATION AND ORS.


BEFORE:
THE HON'BLE JUSTICE ARIJIT BANERJEE
         AND
THE HON'BLE JUSTICE APURBA SINHA RAY
DATE : 20th March, 2023.


                                                               APPEARANCE:
                                                          Mr. Arindam Banerjee,Adv.
                                                                    Mr. Arif Ali,Adv.
                                                            Mr. Yusuf Ali Mirza,Adv.
                                                                     ...for applicant.

                                                         Mr. Alak Kumar Ghosh,Adv.
                                                         Mr. Gopal Chandra Das,Adv.
                                                         Mr. Debangshu Mondal,Adv.
                                                                      ...for the KMC.

                                                             Mr. Shanit Sanyal,Adv.
                                            ...for respondent nos. 7(a), 7(b) and 7( c ).

The Court: Hearing is concluded. Judgment is reserved.

(ARIJIT BANERJEE, J.)

(APURBA SINHA RAY, J.)

s.chandra