Darkwell Supplies Private ... vs K.L. Commercial (P) Limited
2023 Latest Caselaw 691 Cal/2

OD-2

                             IN THE HIGH COURT AT CALCUTTA
                                 ORIGINAL JURISDICTION
                                     ORIGINAL SIDE

                                     EC/128/2017
                          DARKWELL SUPPLIES PRIVATE LIMITED
                                         VS.
                             K.L. COMMERCIAL (P) LIMITED


BEFORE :
THE HON'BLE JUSTICE BIBHAS RANJAN DE
Date : 16th March, 2023
                                                                                    Appearance :
                                                                                Mr. D. Basu, Adv.
                                                                         Mr. Arkoprava Sen, Adv.
                                                                         Mr. Suvankar Das, Adv.
                                                                              ...for decree holder
                                                                           Mr. S. Sengupta, Adv.
                                                                         Ms. Mondeep Kaur, Adv.
                                                                          ...for judgment debtor.



          The Court : - Mr. Sanjiv Nandan Sahaya, judgment debtor is present but Mrs.

Pammi Sahaya is absent on the ground of illness. Her medical certificate has been filed.

          On the prayer of both sides on the ground of settlement list the matter on

13.4.2023

.

Todate for examination of the witness in case of no settlement in the meantime.

(BIBHAS RANJAN DE, J.) Pkd/GH.