Dr. Krishna Sankar Ganguly vs The Kolkata Municipal ...
2023 Latest Caselaw 682 Cal/2

OD -9

                                ORDER SHEET

                               WPO/806/2021
                      IN THE HIGH COURT AT CALCUTTA
                     CONSTITUTIONAL WRIT JURISDICTION
                               ORIGINAL SIDE

                    DR. KRISHNA SANKAR GANGULY
                                 VS
            THE KOLKATA MUNICIPAL CORPORATION AND ORS.

  BEFORE:
  The Hon'ble JUSTICE AMRITA SINHA

Date: 15th March, 2023.

Appearance:

Mr. Amales Ray, Adv. Ms. Mousumi Bhowal, Adv. Mr. Samit Rudra, Adv. ...For the Petitioner Mr. Ranajit Chatterjee, Adv. Mr. Swapan Kr. Debnath, Adv.

...For the KMC

The Court: Hearing concluded. Judgment reserved.

(AMRITA SINHA, J.)

TR/