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Eic Holdings Pvt. Ltd vs Union Of India
2023 Latest Caselaw 625 Cal/2

Citation : 2023 Latest Caselaw 625 Cal/2
Judgement Date : 2 March, 2023

Calcutta High Court
Eic Holdings Pvt. Ltd vs Union Of India on 2 March, 2023
OD 2

                                 ORDER SHEET
                                  EC/250/2015
                     IA NO:GA/1/2015 (Old No:GA/2203/2015)
                        IN THE HIGH COURT AT CALCUTTA
                     ORDINARY ORIGINAL CIVIL JURISDICTION
                                 ORIGINAL SIDE


                              EIC HOLDINGS PVT. LTD.
                                       VS
                                  UNION OF INDIA


    BEFORE:
    The Hon'ble JUSTICE BIBHAS RANJAN DE

Date: 2nd March, 2023.

Appearance:

Mr. Sabyasachi Chowdhury, Adv.

Ms. Vineeta Meharia, Adv.

Mr. Amit Meharia, Adv.

Ms. Paramita Banerjee, Adv.

Ms. Subika Paul, Adv.

...for the decree-holder

Mr. Nand Lal Singhania, Adv. Mr. Santosh Kumar Pandey, Adv.

...for the judgment-debtor

The Court: Both the learned advocates on behalf of the parties to this

execution case are present. Mr. Singhania, learned advocate appearing on behalf

of the judgment-debtor has prayed for accommodation and undertakes to pay the

money within second week of April, 2023.

Accordingly, list the matter on 18th April, 2023.

(BIBHAS RANJAN DE, J.) B.Pal

 
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