J. H. Industrial Corporation vs Vijendra Kumar Goel
2023 Latest Caselaw 623 Cal/2

OD 3

                               ORDER SHEET
                                EC/507/2016
                      IN THE HIGH COURT AT CALCUTTA
                    ORDINARY ORIGINAL CIVIL JURISDICTION
                               ORIGINAL SIDE


                         J. H. INDUSTRIAL CORPORATION
                                       VS
                             VIJENDRA KUMAR GOEL


    BEFORE:
    The Hon'ble JUSTICE BIBHAS RANJAN DE

Date: 2nd March, 2023.

Appearance:

Mr. Sourojit Dasgupta, Adv. Mr. S.G. Muskara, Adv.

...for the decree-holder

Mr. Rishav Dutt, Adv.

...for the judgment-debtor

The Court: The judgment-debtor, Mr. Vijendra Kumar Goel is present. He

is examined by the learned advocate on behalf of the decree-holder. On prayer,

evidence of the judgment-debtor is closed.

List the matter on 23rd March, 2023 under the heading 'Hearing'.

(BIBHAS RANJAN DE, J.) B.Pal