Swadeshi Projects Ltd vs Calcutta Medical Centre Ltd
2023 Latest Caselaw 607 Cal/2

OD - 14

                                EC/388/2022

                         IN THE HIGH COURT AT CALCUTTA
                     ORDINARY ORIGINAL CIVIL JURISDICTION
                                 ORIGINAL SIDE


                                       SWADESHI PROJECTS LTD.
                                           -Versus-
                                       CALCUTTA MEDICAL CENTRE LTD.

BEFORE :
THE HON'BLE JUSTICE AJOY KUMAR MUKHERJEE

Date : 1st March, 2023 Appearance :

Mr. Pratik Shanu, Adv.

Mr. Vishal Sinha, Adv.

...for the decree-holder..

Mr. Zeeshan Haque, Adv.

Mr. Ajitesh Pandey, Adv.

Mr. Zubeen Pandey, Adv.

...for the judgment-debtor..

The Court : Both the parties are represented. The Terms of

Settlement signed by both the parties is also taken on record.

It is submitted on behalf of both the parties that the

parties have amicably settled the dispute and, accordingly,

prayed for passing necessary order.

In view of amicable settlement arrived at by and between

the parties, EC No.388 of 2022 is disposed of in terms of the

settlement which be made part of the order.

(AJOY KUMAR MUKHERJEE, J.)

S.Das//As.