Tapash Mahanta & Anr vs Unknown
2023 Latest Caselaw 2109 Cal

                                      CRA (DB) 37 of 2022
29.03.2023

With Sl. 64 Court No.29 IA No.: CRAN 1 of 2022 (AD) In the matter of: Tapash Mahanta & Anr.

... Appellants.

Mr. Jayanta Narayan Chatterjee Ms. Nandini Chatterjee Mr. Supreem Naskar Ms. Jayashree Patra Ms. Ritushree Banerjee Ms. Dipanwita Das ... for the appellants.

Mr. Rudradipta Nandy, Ld. APP Ms. Sonali Das ... for the State.

Heard the learned Advocate appearing for the appellants and

the learned Advocate appearing for the State.

Written notes on arguments submitted on behalf of the

appellants and the State be taken on record.

Hearing concluded. Judgment reserved.

(Debangsu Basak, J.)

(Md. Shabbar Rashidi, J.)