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WPA/24441/2014
2023 Latest Caselaw 2108 Cal

Citation : 2023 Latest Caselaw 2108 Cal
Judgement Date : 29 March, 2023

Calcutta High Court (Appellete Side)
WPA/24441/2014 on 29 March, 2023
    item
    4
29-03-2023
Court No. 39
 ssi
                       WPA 24441 of 2014
                  CAN 1 of 2019 (Old No: CAN 570 of 2019)



                  Mr. B. P. Subba
                  Ms. Nibedita Chakraborty
                  Ms. Priyanka Bhutoria

                              .......... for the petitioners
                  Mr. Amit Kr. Pan
                                   ...for the Amicus Curiae

                  Mr. T. J. Tewari

                            .........for the respondent no.5

Mr. Sirsanya Bandopadhyay Ms. Tapati Samanta ...for the State

Heard the learned Amicus Curiae.

Hearing is concluded and judgment is reserved.

(Jay Sengupta, J.)

 
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