Dr. Pabitra @ Pabitra Kumar Biswas vs The State Of West Bengal & Anr
2023 Latest Caselaw 1963 Cal

23.03.2023

Court No.35

CRR 3649 of 2016 D.Hira

Dr. Pabitra @ Pabitra Kumar Biswas Vs.

The State of West Bengal & Anr.

Mr. Milon Mukherjee, ld. Senior Adv., Mr. Biswajit Manna.

... for the petitioner

Mr. Madhusudan Sur, ld. APP., Mr. Dipankar Pramanick.

... for the State

Let the matter be reserved for judgment.

Digitally signed by RAI RAI CHATTOPADHYAY CHATTOPADHYAY Date: 2023.03.23 17:02:32 +05'30' (Rai Chattopadhyay, J.)