Citation : 2023 Latest Caselaw 1769 Cal
Judgement Date : 16 March, 2023
16.03. 2023 item No.22 n.b.
ct. no. 551 CRR 2476 of 2017 with IA No. CRAN 5 of 2022
Mansion House Properties Pvt. Ltd. & Ors.
Vs.
State of West Bengal & Anr.
Mr. Sabyasachi Benerjee, Ms. Diksha Ghosh, Ms. Swati Bhattacharyya ... for the petitioners. Mr. Debabrata Ray, Ms. Sarbani Mukhopadhyay, Ms. Soura Sarkar, ..... for the opposite party.
Heard the matter at length from both sides.
Argument concluded and made CAV.
Interim order passed by this Court on the earlier occasion
be extended till the judgment is passed.
( Subhendu Samanta, J.)
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!