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The Pradhan vs Smt. Niva Bachar & Ors
2023 Latest Caselaw 1734 Cal

Citation : 2023 Latest Caselaw 1734 Cal
Judgement Date : 15 March, 2023

Calcutta High Court (Appellete Side)
The Pradhan vs Smt. Niva Bachar & Ors on 15 March, 2023
15.03.2023
Item No.1
Court No.6.
   AB

                               M.A.T. 1374 of 2019
                                       With
                                I A CAN 1 of 2019
                             (Old CAN 9635 of 2019)

                The Pradhan, Kanduah Gram Panchayat & Anr.
                                    Vs
                          Smt. Niva Bachar & Ors.

                     Mr. Anjan Bhattacharya,
                     Ms. Anita Shaw,
                     Ms. T. Khatun          ...for the Appellants.

                     Mr. Jahar Lal De,
                     Mr. Abdus Salam        ...for the State.

                     Ms. Mekhla Sinha    ....for the Respondent No.5.

Mr. I. N. Mukherjee, Mr. D. K. Chandra....for the Private Respondent.

The records of the writ petition have been

produced before us. We have heard learned Counsel

for the parties, who have clarified the queries that we

had.

Hearing is concluded. Judgment is reserved.

(Apurba Sinha Ray, J.) (Arijit Banerjee, J.)

 
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