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Madhurima Baruah Sen vs The Union Of India & Ors
2023 Latest Caselaw 3943 Cal

Citation : 2023 Latest Caselaw 3943 Cal
Judgement Date : 19 June, 2023

Calcutta High Court (Appellete Side)
Madhurima Baruah Sen vs The Union Of India & Ors on 19 June, 2023
     19.06.23
56   Ct. No.25
      Sws.M
                                        WPA 4990 of 2023


                                    Madhurima Baruah Sen
                                             Vs.
                                   The Union of India & Ors.


                       Ms. Mobina Ali
                                                       ....for the petitioner

                       Mr. Bhudeb Chatterjee

                                                 ...for the Union of India

                       Mr. Sandipan Banerjee
                       Mr. Sobhan Majumder
                                            ...for the respondent No. 2

Mr. Billwadal Bhattacharyya Mr. Anish Kumar Mukherjee

Mr. Pinaki Ranjan Chakraborty

The subject matter of this writ petition is

identical with that of WPA 18906 of 2022 and WPA

28493 of 2022. The judgment and the order delivered

in the aforesaid writ petitions have been carried in

appeal. The said appeal is pending.

In such view of the matter, let WPA 4990 of

2023 go out of the list.

All parties to act on a server copy of this order

downloaded from the official website of this Court.

(Lapita Banerji, J)

 
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