Jiban Krishna Ghosh & Anr vs The State Of West Bengal & Anr
2023 Latest Caselaw 3830 Cal

12.06. 2023 Item No.1 Ali Ct. no. 551

CRR 1907 of 2017 IA No. CRAN 9 of 2019 (Old No. CRAN 4376 of 2019) CRAN 13 of 2022

Jiban Krishna Ghosh & Anr.

Vs.

The State of West Bengal & Anr.

Mr. Tapan Bhanja ..... for the Custom Authority.

The matter appears for correction.

It appears that the name of Mr. Tapan Bhanja, learned

advocate was not mentioned in the judgment passed by this court

on 08.06.2023. Let it is order that Mr. Tapan Bhanja, learned

advocate has appeared in this matter on behalf of the Customs

Authority. Let the name of the learned advocate Mr. Bhanja be also

read as an advocate appeared on behalf of the Customs Authority

in the judgment.

( Subhendu Samanta, J.)