Ct. No. 04 Smt. Basanti Sen vs Ab
2023 Latest Caselaw 3675 Cal

Citation : 2023 Latest Caselaw 3675 Cal
Judgement Date : 6 June, 2023

Calcutta High Court (Appellete Side)

Ct. No. 04 Smt. Basanti Sen vs Ab on 6 June, 2023

45   06.06.                         SAT 470 of 2015
     2023

     Ct. No. 04                      Smt. Basanti Sen
                                            Vs.
         ab
                             Sri Kalicharan Dutta and others.

                                      ---------------------

Mr. Lal Ratan Mondal, Mr. S. Pal Choudhury.

... for the appellant.

In the event the certified copy of the judgment and decree of the trial court is not filed within three weeks from date, the appeal shall stand dismissed.

(Harish Tandon, J.)

(Prasenjit Biswas, J.)

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