Sucharita Satpati vs The State Of West Bengal & Ors
2023 Latest Caselaw 3672 Cal

06.06.2023 Sl. 69

Amalranjan IN THE HIGH COURT AT CALCUTTA CONSTITUTIONAL WRIT JURISDICTION APPELLATE SIDE

WPA 27055 of 2022

Sucharita Satpati Vs The State of West Bengal & Ors.

Mr. Debasis Sur Mr. Fazle Rabi ...for the petitioner Mr. Saikat Banerjee Mr. Ratul Biswas Mr. Kaushik Chowdhury ...for the WBBPE

An affidavit of service is taken on record.

This matter relates to wrong answer key in

TET (Teachers Eligibility Test) Examination,

2014. In this respect a judgment has already

been delivered by the Hon'ble Division Bench of

this court in one MAT 1594 of 2018 and the

judgment has delivered on 13th April, 2023.

This matter will also be governed by the

same judgment and order and, therefore,

nothing is required to be adjudicated in this

matter.

With the above observation and direction

this writ application is disposed of.

( Abhijit Gangopadhyay,J. )