Citation : 2023 Latest Caselaw 4496 Cal
Judgement Date : 25 July, 2023
22 - 23
25.07.2023
Ct. No. 238
rrc
WPA 1134 of 2023
(Jayantan Rana Vs. The State of West
Bengal & Ors.)
with
WPA 2009 of 2023
(Prama Bhattacharjee Vs. The State of
West Bengal & Ors.)
Mr. Kallol Basu
Mr. Suman Banerjee
.... For the petitioner
(in WPA 1134 of 2023
&
for the private respondent
(in WPA 2009 of 2023)
Mr. Debasish Banerjee Mr. Rakesh Jana .... For the petitioner (in WPA 2009 of 2023) & for the respondent no. 6
Mr. Anindya Bose Mr. Dipendu Mandal Mr. Mridul Biswas .... For the College
Mr. Anil Kumar Gupta .... For the UGC
Mr. Tapas Kumar Dey ..... For the State (in WPA 1134 of 2023)
Mr. Manas Kumar Sadhu ..... For the State (in WPA 2009 of 2023)
Heard the parties.
The parties shall file their short notes of arguments
along with compilation of judgments on the next date
of hearing.
List the matter on 27th July, 2023.
(Kausik Chanda, J.)
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