Subhas Chandra Patra vs The State Of West Bengal & Ors
2023 Latest Caselaw 4375 Cal

Court No. 22          IN THE HIGH COURT AT CALCUTTA
19.7.2023              Constitutional Writ Jurisdiction
(Item No. 39)
                              Appellate Side

(AB)
                             W.P.A. 9315 of 2019
                          Subhas Chandra Patra
                                    VS
                      The State of West Bengal & Ors.

                     Mr. Biswarup Biswas
                     Mr. G. C. Samanta
                                       ..... for the petitioner
                     Mr. Subrata Ghosh
                                 ..... for respondent Nos. 6 to 12

Mr. Bhaskar Prasad Vaisya Mr. Gourav Das ..... for the State

Mr. Biswarup Biswas, learned advocate

appeared for the petitioner had concluded his

argument both on fact and law. He cited few

judgments.

Mr. Subrata Ghosh, learned counsel appearing

for respondent Nos. 6 to 12 had concluded his

submissions.

Mr. Bhaskar Prasad Vaisya, learned Additional

Government Pleader had also concluded his

submissions.

Hearing concluded.

Judgment reserved.

(Aniruddha Roy, J.)