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Venky Hi Tech Ispat Limited vs Assistant Commissioner Of Income
2023 Latest Caselaw 4156 Cal

Citation : 2023 Latest Caselaw 4156 Cal
Judgement Date : 6 July, 2023

Calcutta High Court (Appellete Side)
Venky Hi Tech Ispat Limited vs Assistant Commissioner Of Income on 6 July, 2023
06.07.2023.
    PB
Sl. No.6.

              WPA 15174 of 2023


              Venky Hi Tech Ispat Limited
                         Vs
              Assistant Commissioner of Income
              Tax, Circle 1(1), Kolkata & Ors.



              Mr. Ramesh Kr. Patodia,
              Ms. Megha Agarwal.
                            ... For the Petitioner.
              Mr. Vipul Kundalia,
              Ms. Aditi Singhania.
                                ........for income tax authority.


                    Heard learned advocates appearing for the

              parties.

                    Learned advocate for the petitioner relies on

              several judgments in support of his contention that

              the issues involved in this writ petition are covered in

              favour of the petitioner.

                    Mr. Kundalia, learned advocate appearing for

              the respondents shall consider those documents.

List this matter for further consideration on 10th

July, 2023.

( Md. Nizamuddin, J.)

 
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