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Pradipta Mukherjee vs State Of West Bengal And Ors
2023 Latest Caselaw 4154 Cal

Citation : 2023 Latest Caselaw 4154 Cal
Judgement Date : 6 July, 2023

Calcutta High Court (Appellete Side)
Pradipta Mukherjee vs State Of West Bengal And Ors on 6 July, 2023
06.07.2023
Item No.14
gd/ssd
                                  MAT/807/2023
                          IA NO: CAN/1/2023, CAN/2/2023
                               PRADIPTA MUKHERJEE
                                       VS
                         STATE OF WEST BENGAL AND ORS.


                   Mr. Indrajeet Dasgupta,
                   Ms. Puspita Bhowmick
                               ..for the Appellant.

                   Mr. Anand Farmania,
                   Ms. Indu Mouli Banerjee
                              ..for the State.

                   Mr. Srijan Nayak,
                   Ms. Rituparna Maitra
                               ..for WBSEDCL.


                         1.

Heard learned advocates for either of the

parties.

2. Hearing is concluded and judgment is

reserved.

(T. S. SIVAGNANAM) CHIEF JUSTICE

(HIRANMAY BHATTACHARYYA, J.)

 
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