4 2023 Md. Selim vs 8 The State Of West Bengal & Ors
2023 Latest Caselaw 854 Cal

Ct.
No.   31.01                    W.P.A. 25043 of 2015
14    2023                                Md. Selim
                                          -Versus-
  8                            The State of West Bengal & Ors.
  9
 10
 11           Mr. Saibal Acharjee
akb           Mr. Zakir Hossain          ...For the Petitioner

              Mr. Himadri Sekhar Chakraborty
              Mr. Manas Kr. Sadhu      ...For the State Respondents

Md. Sarwar Jahan

The case records of W.P. No. 9615 of 2010, R.V.W. 279 of 2012 in connection with W.P. No. 9615 of 2010 and W.P. No. 21105 of 2011 as called for have been received. Let the case records be placed with this file for reference.

The writ petition is taken up for hearing.

I have heard learned Lawyers appearing for the parties at length.

Hearing stands concluded.

The matter stands reserved for judgment.

( Rabindranath Samanta, J.)