Gour Mohan Sadhukhan vs The General Manager
2023 Latest Caselaw 804 Cal

30.1.2023

Ct. no. 652 sb CO 181 of 2020

Gour Mohan Sadhukhan Vs.

The General Manager, UCO Bank & Ors.

Mr. Sankar Biswas Mr. Swastik Saha Mr. Ananya Adhikary ...for the Petitioner

This application under Article 227 of the

Constitution of India has been preferred against the

judgment dated 11th July, 2019 passed the State

Consumer Disputes Redressal Commission, West Bengal

in First Appeal no. A/654/2015.

The petitioner is directed to serve a copy of the

revisional application upon the opposite parties through

speed post with acknowledgment due within a period of

seven days with an intimation that the matter will appear

under the heading "Contested Application" in the Monthly

list of March, 2023.

(Ajoy Kumar Mukherjee, J.)