Saj Food Products Private Limited vs The State Of West Bengal & Ors
2023 Latest Caselaw 795 Cal

Citation : 2023 Latest Caselaw 795 Cal
Judgement Date : 30 January, 2023

Calcutta High Court (Appellete Side)

Saj Food Products Private Limited vs The State Of West Bengal & Ors on 30 January, 2023

    24             IN THE HIGH COURT AT CALCUTTA
30.01.2023        CONSTITUTIONAL WRIT JURISDICTION
  sb
   Ct 550                 APPELLATE SIDE
                          WPA 14043 of 2017

                    SAJ Food Products Private Limited
                                   Vs.
                     The State of West Bengal & Ors.


                  Mr. Soumya Majumder
                  Mr. Mainak Ganguly
                                  ... For the petitioner.

                  Mr. Susanta Pal
                  Mr. Prabir Kumar Roy
                              ... For the State.

                  Mr. Suvadip Bhattacharjee
                  Mr. Balaram Patra
                             ... For the respondent no.3.

Hearing concluded and judgment is reserved.

(Raja Basu Chowdhury, J.)

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