Citation : 2023 Latest Caselaw 50 Cal/2
Judgement Date : 5 January, 2023
ORDER OD-5
IA NO.GA/1/2022
AP/537/2021
IN THE HIGH COURT AT CALCUTTA
ORDINARY ORIGINAL CIVIL JURISDICTION
INFINITY INFOTECH PARKS LIMITED
VERSUS
MAZARS BUSINESS ADVISORS PVT. LTD.
BEFORE:
THE HON'BLE CHIEF JUSTICE PRAKASH SHRIVASTAVA
DATE : 5th January, 2023
APPEARANCE:
Mr. Reetobroto Mitra , Advocate
Mr. Pradip Kumar Sarawagi, Advocate
....for the petitioner
Mr. Samrat Sen, Sr. Advocate
Ms. Amrita Pandey, Advocate
Mr. Ghanshyam Pandey, Advocate
...for the respondent/applicant
The Court:- Learned counsel for the applicant in GA/1/2022 wants
to place reliance upon a judgment on Five Judges Bench of this Court relating
to the scope of recall of an order passed by the Court.
List on 19th January, 2023.
(PRAKASH SHRIVASTAVA, C.J.)
akg/
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