Smt. Asha Das vs Unknown
2023 Latest Caselaw 394 Cal

13.01.2023
Serial no.49
     Dd
                                     CRA 253 of 2021



               In the matter of : Smt. Asha Das
                                             ... ...Appellant


               Mr. Sabir Ahmed,
               Mr. Dhiman Banerjee,
               Mr. Suman Biswas, Advocate
                              ... ... For the Appellants


               Mr. Iqbal Kabir, Advocate
                               ... ...For the State


                         Appeal is against a judgment of acquittal.
                         The appeal was admitted on April 7, 2022. The private
                 respondent was directed to appear before the learned Special

Judge, POCSO Court, Sealdah and on appearance to be released on bail.

Appellant will inform the respondent no. 1 as to the pendency of the appeal and/or the requirement of his appearance in the appeal.

List the appeal on January 30, 2023.

(Debangsu Basak, J.)

(Md. Shabbar Rashidi, J.)