M/S Gammon Engineers And ... vs State Of West Bengal
2023 Latest Caselaw 261 Cal/2

ODC-34
                                  ORDER SHEET

                                   AP/785/2022

                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE
                               (Commercial Division)

            M/S GAMMON ENGINEERS AND CONTRACTORS PVT LTD.
                                 VS
                        STATE OF WEST BENGAL

   BEFORE:
   The Hon'ble JUSTICE SHEKHAR B. SARAF

Date : 30th January, 2023 Appearance:

Mr. Ratnanko Banerji, Sr. Adv. Mr. Swatarup Banerjee, Adv.

Mr. Anurag Mitra, Adv.

Mr. Satyaki Mitra, Adv.

Mr. Dhruba Ghosh, Sr. Adv. Mr. Paritosh Sinha, Ld. AOR Mr. Arindam Mandal, Adv. Mr. Altamash Alim, Adv.

...for the State

The Court: Heard Counsel appearing on behalf of the parties.

Since substantial hearing has taken place, the matter is made part

heard.

Notes of arguments to be filed by the parties within a week along with

judgments they are relying on.

Matter is fixed for hearing on 14th February, 2023 at 12.30pm.

(SHEKHAR B. SARAF, J.)

R.Bhar