Anr vs The State Of West Bengal And Ors
2023 Latest Caselaw 217 Cal/2

OD-8
                            WPO/1149/2022

                  IN THE HIGH COURT AT CALCUTTA
                    Constitutional Writ Jurisdiction
                           ORIGINAL SIDE

M/S. HOOGHLY BUILDING AND INVESTMENT COMPANY LIMITED AND
                           ANR.
                         -Versus-
           THE STATE OF WEST BENGAL AND ORS.

  BEFORE:
  The Hon'ble JUSTICE AMRITA SINHA
  Date : 20th January, 2023

                                                                Appearance:
                                                   Mr. Utpal Bose, Sr. Adv.
                                                   Mr. K. A. Bhaduri, Adv.
                                                  Mr. Bishajib Ghosh, Adv.
                                                        ..for the petitioners

                                           Mr. Asoke Kr. Banerjee, Sr. Adv.
                                             Mr. Gopal Chandra Das, Adv.
                                             Mr. Debangshu Mondal, Adv.
                                                                 ..for KMC

                                                       Ms. Tuli Sinha, Adv.
                                                             ..for the State

                                                       Sk. Md. Galib, Adv.
                                           Ms. Tanwishree Mukherjee, Adv.
                                                     ..for the Auqaf Board

                                                     Mr. Rauf Rahim, Adv.
                                                Mr. Ali Asghar Rahim, Adv.
                                                 Mr. Arkadeb Biswas, Adv.
                                                      ..for respondent no.8

The Court: Heard detailed submissions made on behalf of all

the parties.

List this matter on 10th February, 2023 for judgment.

(AMRITA SINHA, J.)

bp.