Poonawalla Fincorp Limited vs Manik Merchantiles Private ...
2023 Latest Caselaw 211 Cal/2

OD-17
                                  ORDER SHEET

                                  EC/277/2020

                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE

                      POONAWALLA FINCORP LIMITED
                                   VS
               MANIK MERCHANTILES PRIVATE LIMITED AND ORS.


   BEFORE:
   The Hon'ble JUSTICE SHEKHAR B. SARAF

Date : 20th January, 2023

Appearance:

Mr. Paritosh Sinha, Adv.

Mr. K.K. Pandey, Adv.

Mr. Meghnad Dutta, Adv.

Ms. Enakshi Saha, Adv.

...for the petitioner

Mr. Hareram Singh, Adv.

...for the judgment-debtor

The Court: Examination of the judgment-debtor, Mr. Pankaj Baid

continues. The deponent has submitted that he shall produce certain

documents. The same should be produced within four weeks and handed over

to Counsel appearing on behalf of the petitioner.

Let this matter appear on March 10, 2023 for further examination.

(SHEKHAR B. SARAF, J.)

R.Bhar