A. M. Industries Limited vs Steel Authority Of India Limited
2023 Latest Caselaw 182 Cal/2

OD-3
                                    ORDER SHEET

                                     EC/79/2020

                         IN THE HIGH COURT AT CALCUTTA
                          Ordinary Original Civil Jurisdiction
                                   ORIGINAL SIDE

                           A. M. INDUSTRIES LIMITED
                                      VS
                       STEEL AUTHORITY OF INDIA LIMITED


   BEFORE:
   The Hon'ble JUSTICE AJOY KUMAR MUKHERJEE

Date : 18th January, 2023

Appearance:

Mr. Debmalya Ghosal, Adv.

Mr. Atish Ghosh, Adv.

Mr. Tanmoy Sett, Adv.

Ms. Sumana Biswas, Adv.

...for the decree-holder

Mr. Arijit Basu, Adv.

...for the judgment-debtor

The Court: Affidavit of the judgment-debtor is taken on record.

The decree-holder seeks for an accommodation.

Let the matter appear on 1st February, 2023.

Decree-holder will be at liberty to file supplementary affidavit, if required.

(AJOY KUMAR MUKHERJEE, J.)

R.Bhar