Central Inland Water Transport ... vs Lmj Shipping Pvt Ltd
2023 Latest Caselaw 142 Cal/2

ODC-13
                                    ORDER SHEET

                                    EC/321/2021

                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE
                               (Commercial Division)

            CENTRAL INLAND WATER TRANSPORT CORPORATION LTD.
                                   VS
                          LMJ SHIPPING PVT LTD.


   BEFORE:
   The Hon'ble JUSTICE SHEKHAR B. SARAF

Date : 13th January, 2023.

Appearance:

Mr. Priyankar Saha, Adv.

Mr. Ashok Kumar Jena, Adv.

...for the award-holder

Ms. Rashmi Singhee, Adv.

...for the judgment-debtor

The Court: This matter is adjourned for a period of eight weeks.

Petitioner is at liberty to make appropriate application.

Judgment-debtors are directed to be present on the returnable date.

The award-debtor is directed to file its balance sheet and record of ROC

for the last three years with the Counsel appearing on behalf of the petitioner

within a period of three weeks from date.

(SHEKHAR B. SARAF, J.)

R.Bhar