Abp Private Limited vs Mrs. Jyoti Jain And Anr
2023 Latest Caselaw 116 Cal/2

OD 5

EC 336/2019 IN THE HIGH COURT AT CALCUTTA ORDINARY ORIGINAL CIVIL JURISDICTION ORIGINAL SIDE

ABP PRIVATE LIMITED VERSUS MRS. JYOTI JAIN AND ANR.

BEFORE:

The Hon'ble Justice AJOY KUMAR MUKHERJEE Date : 11th January, 2023.

APPEARANCE:

Mr. Amitava Ghosh,Adv.

Mr. D. Gomes,Adv.

Mr. S. Datta,Adv.

...for the decree-holder.

Mr. Sayan Banerjee,Adv. Mr. Diptendu Acharjee,Adv. ...for judgment-debtor no. 1

The Court:- The decree-holder submits that they have received a sum of

Rs. 7,56,680/- and the judgment-debtor undertakes to pay the rest amount by

tomorrow, i.e. 12th January, 2023.

Let the matter appear on 1st February, 2023 for further order.

(AJOY KUMAR MUKHERJEE, J.)

s.chandra