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Soneko Marketing Private Limited vs Rashmi Metaliks Limited
2023 Latest Caselaw 111 Cal/2

Citation : 2023 Latest Caselaw 111 Cal/2
Judgement Date : 11 January, 2023

Calcutta High Court
Soneko Marketing Private Limited vs Rashmi Metaliks Limited on 11 January, 2023

OD 2

EC 444/2022 IN THE HIGH COURT AT CALCUTTA ORDINARY ORIGINAL CIVIL JURISDICTION ORIGINAL SIDE

SONEKO MARKETING PRIVATE LIMITED VERSUS RASHMI METALIKS LIMITED

BEFORE:

The Hon'ble Justice AJOY KUMAR MUKHERJEE Date : 11th January, 2023.

APPEARANCE:

Mr. Sarosij Dasgupta,Adv.

Ms. Saheli Bose,Adv.

...for the applicant.

The Court:- By the order dated 21st December, 2022, the injunction order

was passed restraining judgment-debtor from transferring and/or alienating

and/or encumbering its immovable asset as shown in paragraph 29(1).

In the said order in addition to para 29(1) other two paragraphs i.e. para

29(2) & (3) has also been mentioned inadvertently, which is hereby deleted.

Let this correction be incorporated in the order dated 21 st December,

2022 and be made part of the earlier order.

(AJOY KUMAR MUKHERJEE, J.)

s.chandra

 
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