The Ramco Cements Limited & Anr vs The Board Of Trustees Of Syama
2023 Latest Caselaw 986 Cal

Citation : 2023 Latest Caselaw 986 Cal
Judgement Date : 6 February, 2023

Calcutta High Court (Appellete Side)

The Ramco Cements Limited & Anr vs The Board Of Trustees Of Syama on 6 February, 2023

   Ct. 05
Item No.14
06.02.2023
 (Suvendu)

                          WPA 21965 of 2022
                                 With
                           CAN 1 of 2022

                The Ramco Cements Limited & Anr.
                              Vs.
                   The Board of Trustees of Syama
                Prasad Mookerjee Port, Kolkata & Ors.



                    Mr. Deepan Kr. Sarkar
                    Mr. Soumitra Datta
                    Ms. Ananya Sinha
                                            ............for the petitioners

                    Mr. Kisore Datta
                    Mr. Ashok Kumar Jena
                                                     ......for the Port




                     Learned     counsel    appearing   for   the

             petitioners and the respondents have handed up

their respective notes.

Reserved for judgment.

(Moushumi Bhattacharya, J.)

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