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Indo Arya Central Transport Ltd vs Saroj Thakar And Ors
2023 Latest Caselaw 982 Cal

Citation : 2023 Latest Caselaw 982 Cal
Judgement Date : 6 February, 2023

Calcutta High Court (Appellete Side)
Indo Arya Central Transport Ltd vs Saroj Thakar And Ors on 6 February, 2023
06.02.2023
 KC(4)
                                S.M.A.T. 2 of 2023
                         Indo Arya Central Transport Ltd.
                                     -versus-
                              Saroj Thakar and Ors.
                                       With
                                  CAN 1 of 2023



             Mr. Surajit Nath Mitra, Sr. Adv.,
             Mr. Debjit Mukherjee,
             Mr. Shaunak Ghosh,
             Mr. Sourav Mondal.......................For the appellant.

             Mr. Ashok Kumar Jena,
             Syed E. Huda,
             Sk. Omar Sharif.........................For the respondents.

We admit the appeal.

We think it fit to dispose of the appeal after

dispensing with all formalities.

On hearing learned counsel for the parties, we

dispose of the appeal (S.M.A.T. 2 of 2023) and the

connected application (CAN 1 of 2023) by modifying the

impugned judgment and order dated 15th December,

2022 to the effect that execution proceedings would

remain stayed till the disposal of the Miscellaneous

Case No. 53 of 2021. The said miscellaneous case has

to be decided within two months from communication

of this order.

(I.P. MUKERJI, J.)

(BISWAROOP CHOWDHURY, J.)

 
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