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Patita Paban Bishwal And Others vs The State Of West Bengal And Others
2023 Latest Caselaw 899 Cal

Citation : 2023 Latest Caselaw 899 Cal
Judgement Date : 2 February, 2023

Calcutta High Court (Appellete Side)
Patita Paban Bishwal And Others vs The State Of West Bengal And Others on 2 February, 2023
2nd February, 2023
    (D/L No.12)
      (SKB)

                                               W.P.A. 2334 of 2023

                                        Patita Paban Bishwal and others
                                                     Versus
                                       The State of West Bengal and others


                                   Mr. Jishnu Chowdhury,
                                   Mr. Aritra Basu,
                                   Ms. Ujjaini Chatterjee,
                                   Mr. Aditya Mondal
                                                           ... for the petitioners.

                                   Mr. Debasish Ghosh,
                                   Ms. Debapriya Chatterjee
                                                                ... for the State.

                                   Mr. Rohit Das,
                                   Ms. Kishwar Rahman,
                                   Mr. Indradip Das,
                                   Mr. Preetom Majumdar
                                                    ... for the respondent no.3.

Heard learned counsel appearing for the

petitioners, the Competent Authority and the private

respondent.

List this matter on 8th February, 2023 under the

heading "For Judgment".

Since the Competent Authority is represented

before the court, it is expected that the Competent

Authority shall not take any steps to frustrate the writ

petition before the judgment is pronounced.

(Moushumi Bhattacharya, J.)

 
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