Srei Equipment Finance Limited vs Subash Chandhar P And Ors
2023 Latest Caselaw 571 Cal/2

ODC-6
                                  ORDER SHEET

                                   EC/288/2022

                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE
                               (Commercial Division)

                       SREI EQUIPMENT FINANCE LIMITED
                                    VS
                        SUBASH CHANDHAR P AND ORS


   BEFORE:
   The Hon'ble JUSTICE SHEKHAR B. SARAF

Date : 27th February, 2023 Appearance:

Mr. Swatarup Banerjee, Adv.

Mr. Subhankar Chakraborty, Adv.

Ms. Ruchira Manna, Adv.

...for the petitioner

Mr. Rishabh Karnani, Adv.

Mr. Anurag Bagaria, Adv.

...for the judgment-debtor

The Court: Leave is granted to the award-debtors to file the affidavit of

assets that have been notarised in Chennai. The same should be filed before

the department within the course of the day. Copy of the same should be

handed over to Counsel appearing on behalf of the petitioner during the course

of the day.

Let this matter appear on 17th March, 2023 for examination of the

judgment-debtors.

(SHEKHAR B. SARAF, J.) R.Bhar