Aditya Birla Finance Limited vs U K Traders And Ors
2023 Latest Caselaw 570 Cal/2

ODC-11
                                  ORDER SHEET

                                   EC/325/2022

                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE
                               (Commercial Division)

                         ADITYA BIRLA FINANCE LIMITED
                                      VS
                             U K TRADERS AND ORS


   BEFORE:
   The Hon'ble JUSTICE SHEKHAR B. SARAF

Date : 27th February, 2023

Appearance:

Mr. Ranjit Singh, Adv.

Ms. Pooja Sett Chakraborty, Adv.

...for the petitioner

Mr. Sabyasachi Bhattacharjee, Adv.

...for the judgment-debtor

The Court: Leave is granted to the award-debtor to file the affidavit of

assets before the department. Copy of the same is being handed over to

Counsel appearing on behalf of the petitioner.

Let this matter appear on 21st April, 2023 for examination of the

judgment-debtor.

(SHEKHAR B. SARAF, J.)

R.Bhar