Prem Kumar Chowdhury vs Jiyajeerao Cotton Mills Ltd And ...
2023 Latest Caselaw 529 Cal/2

OD 12

IN THE HIGH COURT AT CALCUTTA ORDINARY ORIGINAL CIVIL JURISDICTION ORIGINAL SIDE

EC/278/2022

PREM KUMAR CHOWDHURY VS JIYAJEERAO COTTON MILLS LTD AND ORS

BEFORE:

The Hon'ble Justice AJOY KUMAR MUKHERJEE Date : 22nd February, 2023.

APPEARANCE:

Mr. Suvasish Sengupta,Adv. Mr. Debdut Mukherjee,Adv. Mr. Kaushik Banerjee,Adv. Ms. Rashmita Sen,Adv.

...for decree-holder.

Mr. Protik Ghose,Adv.

Mr. Avishek Roy Chowdhury,Adv.

...for judgment-debtor no. 2.

Mr. Prabhat Kr. Srivastawa,Adv. ...for judgment-debtor no. 3

The Court: -Affidavit of service filed by the decree-holder in Court today be

taken on record.

Judgment-debtor no. 2 seeks to file supplementary affidavit. Let such

supplementary affidavit be filed within two weeks; reply, if any, to be filed within one

week thereafter.

Let the matter appear on 22nd March, 2023.

(AJOY KUMAR MUKHERJEE, J.) s.chandra