P. G. And W. Sawoo Private Limited vs Union Of India
2023 Latest Caselaw 519 Cal/2

OD 8

IN THE HIGH COURT AT CALCUTTA ORDINARY ORIGINAL CIVIL JURISDICTION ORIGINAL SIDE

EC/47/2022

P. G. AND W. SAWOO PRIVATE LIMITED VS UNION OF INDIA, MINISTRY OF FINANCE, DEPARTMENT OF REVENUE

BEFORE:

The Hon'ble Justice AJOY KUMAR MUKHERJEE Date : 22nd February, 2023.

APPEARANCE:

Mr. Souradeep Banerjee,Adv.

Ms. Sanjana Sinha,Adv.

...for petitioner.

Mr. K.K.Maiti,Adv.

Mr. Tapan Bhanja,Adv.

...for judgment-debtor.

The Court: -The supplementary affidavit filed by the decree-holder is taken on

record.

Learned Counsel appearing on behalf of the judgment-debtor, Union of India

seeks for an accommodation to take instruction and to file affidavit-in-opposition.

It is submitted that out of the decretal amount, a sum of Rs. 33,33,107/- has

already been paid.

Let the matter appear on 17th March, 2023.

(AJOY KUMAR MUKHERJEE, J.) s.chandra