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Mstc Limited vs Meherkiran Enterprises Limtied
2023 Latest Caselaw 506 Cal/2

Citation : 2023 Latest Caselaw 506 Cal/2
Judgement Date : 20 February, 2023

Calcutta High Court
Mstc Limited vs Meherkiran Enterprises Limtied on 20 February, 2023
ODC-1
                                 ORDER SHEET

                                 EC/130/2022

                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE
                             (Commercial Division)

                             MSTC LIMITED
                                  VS
                     MEHERKIRAN ENTERPRISES LIMTIED


  BEFORE:
  The Hon'ble JUSTICE SHEKHAR B. SARAF
  Date : 20th February, 2023


                                                                     Appearance:
                                                         Ms. Noelle Banerjee, Adv.
                                                              Mr. Dipak Dey, Adv.
                                                           ...for the decree-holder

                                                     Mr. Shuvasish Sengupta, Adv.
                                                             Mr. Balarko Sen, Adv.
                                                     Mr. Suvrodal Choudhury, Adv.
                                                          ...for the judgment-debtor


        The Court: The order dated 31st January, 2023 may be modified with the

correct address of the Director of the award-debtor company as provided by the

petitioner in Court today.

        The addresses are provided below:-

        1.

Kantipudi Srinivasa Chowdary, son of KVR Chowdary, Director of

Meherkiran Enterprises Ltd., Plot No.277, Road No.10C, MLA's and

MP's Colony, Jubilee Hills, Hyderabad, Telengana, India 500033.

2. Satyanarayana Reddy Karri, son of Pattiyya Karri, Director of

Meherkiran Enterprises Ltd., 1-102, RedliRamalayam, Pulugurta

village, Anaparthi Mandal, Anaparthi, East Godavori, Dist. Andhra

Pradesh-533261.

3. Viravenkata Satyanarayana Ganti, son of Brahmayya Ganti, Director

of Meherkiran Enterprises Ltd, 35-15-78, Bhavani Street, Satyasri

Road, Mandapeta, East Godavari, Andhra Pradesh 533308.

The earlier addresses provided in the order dated 31st January, 2023 is

to be deleted.

(SHEKHAR B. SARAF, J.)

R.Bhar

 
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