Tata Motors Finance Solutions ... vs Ambuj Logistics Private Limited ...
2023 Latest Caselaw 461 Cal/2

ODC-5
                                    ORDER SHEET

                                    EC/276/2020

                         IN THE HIGH COURT AT CALCUTTA
                          Ordinary Original Civil Jurisdiction
                                   ORIGINAL SIDE
                                (Commercial Division)

                   TATA MOTORS FINANCE SOLUTIONS LIMITED
                                     VS
                  AMBUJ LOGISTICS PRIVATE LIMITED AND ANR.


   BEFORE:
   The Hon'ble JUSTICE SHEKHAR B. SARAF

Date : 17th February, 2023

Appearance:

Mr. Saubhik Chowdhury, Adv.

Ms. Tapasika Bose, Adv.

...for the petitioner

Mr. Shourjyo Mukherjee, Adv. Mr. Vishwarup Acharyya, Adv.

...for the judgment-debtor

The Court: Affidavit of assets filed is taken on record.

The matter is fixed for examination of the judgment-debtor no.2 two

weeks hence.

(SHEKHAR B. SARAF, J.)

R.Bhar