Soneko Marketing Private Limited vs Rashmi Metaliks Limited
2023 Latest Caselaw 402 Cal/2

OD 7

EC 444/2022 IN THE HIGH COURT AT CALCUTTA ORDINARY ORIGINAL CIVIL JURISDICTION ORIGINAL SIDE

SONEKO MARKETING PRIVATE LIMITED VERSUS RASHMI METALIKS LIMITED

BEFORE:

The Hon'ble Justice AJOY KUMAR MUKHERJEE Date : 10th February, 2023.

APPEARANCE:

Mr. Sarosij Dasgupta,Adv. Mr. Biswaroop Mukherjee,Adv.

Ms. Saheli Bose,Adv.

...for applicant.

Mr. Meghajit Mukherjee,Adv.

Mr. G. Das,Adv.

...for judgment-debtor.

The Court:- It is submitted on behalf of the judgment-debtor that Order

IX Rule 13 application is reserved for judgment and seeks for an

accommodation.

Let the matter appear on 10th March, 2023.

The judgment-debtor is directed to file affidavit of asset on the date fixed.

(AJOY KUMAR MUKHERJEE, J.)

s.chandra