Dhruv Surana vs Surendra Singh Bengani
2023 Latest Caselaw 393 Cal/2

O-37

                                 ORDER SHEET

                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE

                               IA No. GA/1/2021
                                       In
                                  CS/12/2021

                              DHRUV SURANA
                                   -VS-
                          SURENDRA SINGH BENGANI

      BEFORE:
      The Hon'ble JUSTICE KRISHNA RAO

Date: 09th February, 2023.

Appearance:

Mr. Rudrajit Sarkar, Adv.

Mr. Jai Kumar Surana, Adv.

The Court: Counsel for the plaintiff is present.

None appears on behalf of the defendant.

Plaintiff has filed an application being GA/1/2021 praying for

judgment on admission. Pleadings of the instant application are complete

and the matter is ready for hearing.

In view of the above, let the matter appear on 15th March, 2023 at

12:00 noon.

It is made clear that on the date fixed, no further adjournment shall

be given.

Counsel for the plaintiff is directed to inform the next date of hearing

to the counsel for the defendant.

(KRISHNA RAO, J.)

sp3